Supreme Court - Daily Orders
Rg Stone Urology And Laparoscopy ... vs Vinod Khanna on 18 November, 2020
Bench: Navin Sinha, K.M. Joseph
ITEM NO.11 Court 11 (Video Conferencing) SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 2993/2020
RG STONE UROLOGY AND LAPAROSCOPY HOSPITAL Appellant(s)
VERSUS
VINOD KHANNA & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.81713/2020-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.81717/2020-EX-PARTE STAY and
IA No.81714/2020-EXEMPTION FROM FILING AFFIDAVIT and IA
No.81716/2020-APPLICATION FOR EXEMPTION FROM FILING ORIGINAL
VAKALATNAMA/OTHER DOCUMENT)
Date : 18-11-2020 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE NAVIN SINHA
HON'BLE MR. JUSTICE K.M. JOSEPH
For Appellant(s) Mr. Jeevan Prakash, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Application seeking exemption from filing certified copy of the impugned order is allowed.
Issue notice.
In the meanwhile, the operation of the impugned order insofar as the directions with regard to the pre-printed form and the costs are concerned shall remain stayed.
(R. NATARAJAN) (NISHA TRIPATHI)
ASTT. REGISTRAR-cum-PS BRANCH OFFICER
Signature Not Verified
Digitally signed by R
Natarajan
Date: 2020.11.18
16:58:04 IST
Reason: