Section 3(1)(a) in The Police Forces (Restriction Of Rights) Act, 1966

[Cites 0, Cited by 1] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(a) in The Police Forces (Restriction Of Rights) Act, 1966

(a)be a member of, or be associated in any way with, any trade union, labour union, political association or with any class of trade unions, labour unions or political associations; or

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Union of India - Subsection

Section 3(1)(a) in The Police Forces (Restriction Of Rights) Act, 1966