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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(c) in Rajasthan Panchayati Raj Act, 1994

(c)discharge all duties imposed and exercise all the powers conferred on him under this Act and the rules made there under and perform such functions as are entrusted to him by Government from time to time;