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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Punjab - Subsection

Section 26(xx) in The Punjab Agricultural Produce Markets Act, 1961

(xx)to create and promote an infrastructure on its own or through pubic private partnership for a market yard of a notified market area arc value addition such as cleaning, ripening standardization, grading packaging and post harvest handling of agricultural produce;