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[Cites 0, Cited by 0] [Section 795] [Entire Act]

Bengal Presidency - Subsection

Section 795(b) in Police Regulations, Bengal , 1943

(b)The training shall be supervised by the Superintendent or, in his absence, by an officer appointed by him in this behalf. The Armed Inspector shall be in direct charge of the training, and shall maintain an annual file showing the ranks and names of all officers trained, and all other details of the training given.