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Ashish Kumar Chatterjee vs The Union Of India & Ors on 23 September, 2013

Author: Kishore Kumar Mandal

Bench: Kishore Kumar Mandal

          Patna High Court CWJC No.23357 of 2011 (4) dt.23-09-2013




                          IN THE HIGH COURT OF JUDICATURE AT PATNA
                                  Civil Writ Jurisdiction Case No.23357 of 2011
                      ======================================================
                      Ashish Kumar Chatterjee
                                                                         .... .... Petitioner/s
                                                      Versus
                      The Union Of India & Ors
                                                                        .... .... Respondent/s
                      ======================================================

                      CORAM: HONOURABLE MR. JUSTICE KISHORE KUMAR
                      MANDAL
                      ORAL ORDER

4    23-09-2013

Learned counsel for the petitioner looking to the marginal note(s) states that Indian Railway Catering and Tourism Corporation has already appeared in this case by filing 'Vakalatnama'.

Let the office examine and proceed accordingly.

(Kishore Kumar Mandal, J) Shyam/-