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[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

State of Goa - Subsection

Section 56(2)(c) in The Goa, Daman and Diu Town and Country Planning Act, 1974

(c)the laying out of new streets or roads, construction, diversion, extension, alteration, improvement and closing of streets, roads and communications;