Section 54(3)(iv) in The U.P. Electricity Reforms Act, 1999

[Cites 0, Cited by 0] [Section 54(3)] [Section 54] [Entire Act]

State of Uttar Pradesh - Subsection

Section 54(3)(iv) in The U.P. Electricity Reforms Act, 1999

(iv)The Schedule to the Indian Electricity Act, 1910 shall be applicable only with reference to the provisions of this Act wherein the applications of the Schedule are specified and not otherwise.

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State of Uttar Pradesh - Subsection

Section 54(3)(iv) in The U.P. Electricity Reforms Act, 1999