Patna High Court - Orders
M/S Ganpati Traders & Ors vs The Union Of India & Ors on 7 December, 2015
Author: Vikash Jain
Bench: Vikash Jain
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.1441 of 2014
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1. M/S Ganpati Traders A Prprietorship Firm Having Its Place Of Business
At Machhu Patti, P.O. And P.S. Hasanpur, District- Samastipur Through Its
Proprietor Nishant Agrawal, S/O Rajendra Agrawal, R/O Machhu Patti,
P.O. And P.S. Hasanpur, Samastipur
2. M/S Parthiv Trading Company A Proprietorship Firm Having Its Place
Of Business P.O. And P.S. Hasanpur, District- Samastipur Through Its
Proprietor Krishna Kumar S/O Nand Lal R/O Main Road, Dalsingsarai,
Hasanpur, Samastipur
3. M/S Gayatri Enterprises A Proprietorship Firm Having Its Place Of
Business At P.O. And P.S. Hasanpur, District- Samastipur Through Its
Proprietor Pramod Kumar, S/O Late Niwas Agrawal R/O Block Road,
Hasanpur Road, P.O. Hasanpur, District- Samastipur
4. M/S Shubham Traders Having Its Place Of Business At P.O. And P.S.
Hasanpur, District- Samastipur Through Its Proprietor Sheelu Devi W/O
Pramod Kumar R/O P.O. And P.S. Hasanpur, District- Samastipur
5. M/S Binod Trading Company A Proprietorship Firm Having Its Place Of
Business At Machhu Patti, P.O. And P.S. Hasanpur, District- Samastipur
Through Its Proprietor Rajendra Agrawal, S/O Late Niwas Agrawal, R/O
Machhu Patti, P.O. And P.S. Hasanpur, Samastipur
.... .... Petitioners
Versus
1. The Union Of India Through The Secretary Ministry Of Railway, Rail
Bhawan, New Delhi
2. The Railway Board, Rail Bhawan New Delhi through Its Chairman
3. The General Manager, East Central Railway, Hazipur, Patna
4. The Chief Commercial Manager, East Central Railway, Hazipur, Patna
5. The Senior Divisional Commercial Manager, East Central Railway,
Samastipur
6. The Divisional Railway Manager, East Central Railway, Samastipur
7. The Station Manager-Cum-Goods Superintendent, Hasanpur Road,
Samastipur
.... .... Respondent/s
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Appearance :
For the Petitioner/s : None
For the Respondent/s : Mr. Mahesh Prasad
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CORAM: HONOURABLE MR. JUSTICE VIKASH JAIN
ORAL ORDER
3 07-12-2015Despite repeated calls no one appears on behalf of the petitioners.
Patna High Court CWJC No.1441 of 2014 (3) dt.07-12-2015 22. The application is dismissed for non-prosecution.
(Vikash Jain, J) Chandran U