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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of West Bengal - Subsection

Section 18(2) in West Bengal Trade Unions Rules, 1998

(2)Every objection to the inclusion of a name in the electoral roll shall be-
(a)in Form Qi.
(b)preferred only by a person whose name already included in the electoral roll, and
(c)countersigned by another person whose name is already included in the electoral roll to which it relates.