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State of Punjab - Section

Section 3 in Punjab Privately Managed Recognized Aided Schools Retirement Benefits Scheme, 2012

3. Application.

- This Scheme shall apply to all the employees of the Punjab Privately Managed Recognised Aided Schools who,-
(i)were in service in such schools;
(ii)had opted for the Punjab Privately Managed Recognised Aided Schools Retirement Benefits Scheme,1992; and
(iii)have attained or will attain the age of superannuation on or after the 1st day of June, 2003.