Bombay High Court
The Executive Engineer, Lower Dudhana ... vs The State Of Maharashtra And Ors on 9 July, 2020
Author: B. U. Debadwar
Bench: B. U. Debadwar
1 FA2740.2016
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
939 CIVIL APPLICATION NO.4371 OF 2020
IN
FIRST APPEAL NO.2740 OF 2016
Vishvanath Narayan Late .. Applicant
Versus
The State of Maharashtra & Ors .. Respondents
...
Advocate for Applicant : Mr D.M. Kakade
AGP for Respondents No.1 & 3 : Mr S.R. Yadav (Lonikar)
Advocate for Respondent No.2 : Mr B.R. Surwase
...
WITH
FIRST APPEAL NO.2741 of 2016
Smt Indumati Vithal Late .. Appellant
Versus
The State of Maharashtra & Ors .. Respondents
...
Advocate for Appellant : Mr D.M. Kakade
AGP for Respondents No.1 & 3 : Mr S.R. Yadav (Lonikar)
Advocate for Respondent No.2 : Mr B.R. Surwase
...
WITH
FIRST APPEAL NO.2742 OF 2016
Kushavartabai Vishvanath Late .. Appellant
Versus
The State of Maharashtra & Ors .. Respondents
...
Advocate for Appellant : Mr D.M. Kakade
AGP for Respondents No.1 & 3 : Mr S.R. Yadav (Lonikar)
Advocate for Respondent No.2 : Mr B.R. Surwase
...
Gajanan
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2 FA2740.2016
WITH
FIRST APPEAL NO.2743 OF 2016
Annapurnabai Uttamrao Late .. Appellant
Versus
The State of Maharashtra & Ors .. Respondents
...
Advocate for Appellant : Mr D.M. Kakade
AGP for Respondents No.1 & 3 : Mr S.R. Yadav (Lonikar)
Advocate for Respondent No.2 : Mr B.R. Surwase
...
WITH
FIRST APPEAL NO.2744 OF 2016
Kasibai Bhanudas Late .. Appellant
Versus
The State of Maharashtra & Ors .. Respondents
...
Advocate for Appellant : Mr D.M. Kakade
AGP for Respondents No.1 & 3 : Mr S.R. Yadav (Lonikar)
Advocate for Respondent No.2 : Mr B.R. Surwase
...
WITH
FIRST APPEAL NO.2745 OF 2016
Haribhau Bhaurao Late Died
through LRS Mahadev & Ors .. Appellants
Versus
The State of Maharashtra & Ors .. Respondents
...
Advocate for Appellant : Mr D.M. Kakade
Advocate for Respondent No.2 : Mr Shyam C. Aroroa
AGP for Respondents No.1 & 3 : Mr S.R. Yadav (Lonikar)
...
WITH
Gajanan
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3 FA2740.2016
FIRST APPEAL NO.2746 OF 2016
Swarupabai Vithalrao Late .. Appellant
Versus
The State of Maharashtra & Ors .. Respondents
...
Advocate for Appellant : Mr D.M. Kakade
AGP for Respondents No.1 & 3 : Mr S.R. Yadav (Lonikar)
Advocate for Respondent No.2 : Smt Ranjana D. Reddy
...
WITH
FIRST APPEAL NO.2747 OF 2016
Shyamrao Janrao Pawar Died
Thr. LRs Asaram & Another .. Appellants
Versus
The State of Maharashtra & Ors .. Respondents
...
Advocate for Appellant : Mr D.M. Kakade
AGP for Respondents No.1 & 3 : Mr S.R. Yadav (Lonikar)
Advocate for Respondent No.2 : Mr B.R. Surwase
...
WITH
FIRST APPEAL NO.2748 OF 2016
Ansabai Madhavrao Late Died
Thr. LRs Uttamrao Madhavrao Late
& Another .. Appellants
Versus
The State of Maharashtra & Ors .. Respondents
...
Advocate for Appellants : Mr D.M. Kakade
AGP for Respondents No.1 & 3 : Mr S.R. Yadav (Lonikar)
Advocate for Respondent No.2 : Smt Ranjana D. Reddy
...
Gajanan
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4 FA2740.2016
WITH
939.9 FIRST APPEAL NO.2792 OF 2016
Prabhakar Bhaurao Late .. Appellant
Versus
The State of Maharashtra & Ors .. Respondents
...
Advocate for Appellant : Mr D.M. Kakade
AGP for Respondents No.1 & 3 : Mr S.N. Kendre
Advocate for Respondent No.2 : Mr Ruturaj C. Patil
...
939.20 FIRST APPEAL NO.2803 OF 2016
Sumanbai Nivrutti Late .. Appellant
Versus
The State of Maharashtra & Ors .. Respondents
...
Advocate for Appellant : Mr D.M. Kakade
AGP for Respondents / State : Mrs D.S. Jape
Advocate for Respondent No.2 : Mr Ruturaj C. Patil
...
WITH
939.21 FIRST APPEAL NO.2804 OF 2016
Kamalbai Anna Late .. Appellant
Versus
The State of Maharashtra & Ors .. Respondents
...
Advocate for Appellant : Mr D.M. Kakade
AGP for Respondents / State : Mrs D.S. Jape
Advocate for Respondent No.2 : Mr B.R. Surwase
...
WITH
Gajanan
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5 FA2740.2016
939.22 FIRST APPEAL NO.428 OF 2017
Bhaurao Sheshrao Late .. Appellant
Versus
The State of Maharashtra & Ors .. Respondents
...
Advocate for Appellant : Mr D.M. Kakade
AGP for Respondents / State : Mrs D.S. Jape
Advocate for Respondent No.2 : Smt R.D. Reddy & Mr Sudhir
Bhalerao
...
WITH
939.23 FIRST APPEAL NO.429 OF 2017
Dnyanoba Nehaji Late .. Appellant
Versus
The State of Maharashtra & Ors .. Respondents
...
Advocate for Appellant : Mr D.M. Kakade
AGP for Respondents / State : Mrs D.S. Jape
Advocate for Respondent No.2: Mr Sudhir Bhalerao
...
WITH
939.24 FIRST APPEAL NO.430 OF 2017
Deorao Madhavrao Late Died
Thr. LRs Nabdabai & Ors. .. Appellants
Versus
The State of Maharashtra & Ors .. Respondents
...
Advocate for Appellants : Mr D.M. Kakade
AGP for Respondents / State : Mrs D.S. Jape
Advocate for Respondent No.2 : Mr Sudhir Bhalerao
...
WITH
Gajanan
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6 FA2740.2016
939.25 FIRST APPEAL NO.431 OF 2017
Nathoba Baburao Late Died
Thr LRs Ahilaram @ Ahilaji Nivruti Late
& Ors .. Appellants
Versus
The State of Maharashtra & Ors .. Respondents
...
Advocate for Appellants : Mr D.M. Kakade
AGP for Respondents /State : Mrs D.S. Jape
Advocate for Respondent No.2 : Mr Sudhir Bhalerao
...
WITH
939.26 FIRST APPEAL NO.432 OF 2017
Radhabai Uttamrao Late Died
Thr Legal Heirs Alaknanda & Anr .. Appellants
Versus
The State of Maharashtra & Ors .. Respondents
...
Advocate for Appellants : Mr D.M. Kakade
AGP for Respondents / State : Mrs D.S. Jape
Advocate for Respondent No.2 : Mr Sudhir Bhalerao
...
WITH
939.27 CIVIL APPLICATION NO.3235 OF 2019
IN
FIRST APPEAL NO.1958 of 2018
The Executive Engineer,
Lower Dudhana Project Division,
Selu .. Applicant
Versus
The State of Maharashtra & Ors .. Respondents
Gajanan
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7 FA2740.2016
...
Advocate for Applicant : Mr Sunil P. Sonpawale
AGP for Respondent / State : Mrs D.S. Jape
Advocate for Respondent No.3 : Mr D.M. Kakade
...
939.10 FIRST APPEAL NO.2793 OF 2016
Dinkar Bhaurao Late .. Appellant
Versus
The State of Maharashtra & Ors .. Respondents
...
Advocate for Appellant : Mr D.M. Kakade
AGP for Respondents / State : Mr S.N. Kendre
Advocate for Respondent No.2 : Mr Shyam C. Arora
...
WITH
939.11 FIRST APPEAL NO.2794 OF 2016
Anna Ambadas Late .. Appellant
Versus
The State of Maharashtra & Ors .. Respondents
...
Advocate for Appellant : Mr D.M. Kakade
AGP for Respondents /State : Mr S.N. Kendre
Advocate for Respondent No.2 : Mr Ruturaj C. Patil
...
WITH
939.12 FIRST APPEAL NO.2795 OF 2016
Jagannath Ganeshrao Late .. Appellant
Versus
The State of Maharashtra & Ors .. Respondents
...
Advocate for Appellant : Mr D.M. Kakade
AGP for Respondents /State : Mr S.N. Kendre
Advocate for Respondent No.2 : Mr S.C. Arora
Gajanan
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8 FA2740.2016
...
WITH
939.13 FIRST APPEAL NO.2796 OF 2016
Nivrutti Madhavrao Late .. Appellant
Versus
The State of Maharashtra & Ors .. Respondents
...
Advocate for Appellant : Mr D.M. Kakade
AGP for Respondents/ State : Mr S.N. Kendre
Advocate for Respondent No.2 : Smt R.D. Reddy
...
WITH
939.14 FIRST APPEAL NO.2797 OF 2016
Rameshwar Nivrutti Late .. Appellant
Versus
The State of Maharashtra & Ors .. Respondents
...
Advocate for Appellant : Mr D.M. Kakade
AGP for Respondents / State : Mr S.N. Kendre
Advocate for Respondent No.2 : Mr Ruturaj C. Patil
...
WITH
939.15 FIRST APPEAL NO.2798 OF 2016
Balasaheb Mahadev Late .. Appellant
Versus
The State of Maharashtra & Ors .. Respondents
...
Advocate for Appellant : Mr D.M. Kakade
AGP for Respondents / State : Mr S.N. Kendre
Advocate for Respondent No.2 : Mr Shyam C. Arora
...
Gajanan
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9 FA2740.2016
WITH
939.16 FIRST APPEAL NO.2799 OF 2016
Laxman Nivrutti Late .. Appellant
Versus
The State of Maharashtra & Ors .. Respondents
...
Advocate for Appellant : Mr D.M. Kakade
AGP for Respondents / State : Mr S.N. Kendre
Advocate for Respondent No.2 : Smt R.D. Reddy
...
WITH
939.17 FIRST APPEAL NO.2800 OF 2016
Prabhu Bhanudas Late .. Appellant
Versus
The State of Maharashtra & Ors .. Respondents
...
Advocate for Appellant : Mr D.M. Kakade
AGP for Respondents/ State : Mr S.N. Kendre
Advocate for Respondent No.2 : Mr Shyam C. Arora
...
WITH
939.18 FIRST APPEAL NO.2801 OF 2016
Uttam Ganpatrao Late .. Appellant
Versus
The State of Maharashtra & Ors .. Respondents
...
Advocate for Appellant : Mr D.M. Kakade
AGP for Respondents / State : Mr S.N. Kendre
Advocate for Respondent No.2 : Mr Ruturaj C. Patil
...
Gajanan
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10 FA2740.2016
WITH
939.19 FIRST APPEAL NO.2802 OF 2016
Sumanbai Bhaurao Late .. Appellant
Versus
The State of Maharashtra & Ors .. Respondents
...
Advocate for Appellant : Mr D.M. Kakade
AGP for Respondents / State : Mr S.N. Kendre
Advocate for Respondent No.2 : Smt R.D. Reddy
...
FIRST APPEAL NO. 2912 OF 2015
Raosaheb Haribhau Late .... Appellant
Versus
The State of Maharashtra & Ors. .... Respondents
.....
Shri.Deepak M. Kakade, Advocate for the appellant
Shri. K. S. Patil, AGP for respondents No. 1 and 3
Shri. R. C. Patil, Advocate for respondent No. 2
.....
WITH
FIRST APPEAL NO. 2913 OF 2015
Mahadev Bapurao Late .... Appellant
Versus
The State of Maharashtra & Ors. .... Respondents
.....
Shri.Deepak M. Kakade, Advocate for the appellant
Shri. K. S. Patil, AGP for respondents No. 1 and 3
Shri. R. C. Patil, Advocate for respondent No. 2
.....
WITH
Gajanan
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11 FA2740.2016
FIRST APPEAL NO. 2914 OF 2015
Madhav Haribhau Late & Anr .... Appellants
Versus
The State of Maharashtra & Ors. .... Respondents
.....
Shri.Deepak M. Kakade, Advocate for the appellant
Shri. K. S. Patil, AGP for respondents No. 1 and 3
Shri. R. C. Patil, Advocate for respondent No. 2
.....
WITH
FIRST APPEAL NO. 2915 OF 2015
Vitthal Shesherao Late & Ors. .... Appellants
Versus
The State of Maharashtra & Ors. .... Respondents
.....
Shri.Deepak M. Kakade, Advocate for the appellants
Shri. K. S. Patil, AGP for respondents No. 1 and 3
Shri. R. C. Patil, Advocate for respondent No. 2
.....
WITH
FIRST APPEAL NO. 2414 OF 2016
Shivaji Raosaheb Late .... Appellant
Versus
The State of Maharashtra & Ors. .... Respondents
.....
Shri.Deepak M. Kakade, Advocate for the appellant
Shri. K. S. Patil, AGP for respondents No. 1 and 3
Shri. B. R. Surwase, Advocate for respondent No. 2
.....
Gajanan
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12 FA2740.2016
WITH
FIRST APPEAL NO. 2482 OF 2016
Sarjerao Tulshiram Late .... Appellant
Versus
The State of Maharashtra & Ors. .... Respondents
.....
Shri.Deepak M. Kakade, Advocate for the appellant
Shri. K. S. Patil, AGP for respondents No. 1 and 3
Shri. S. G. Sangle, Advocate for respondent No. 2
.....
WITH
FIRST APPEAL NO. 2483 OF 2016
Prabhakar Ashruba Late .... Appellant
Versus
The State of Maharashtra & Ors. .... Respondents
.....
Shri.Deepak M. Kakade, Advocate for the appellant
Shri. K. S. Patil, AGP for respondents No. 1 and 3
Shri. B. R. Surwase, Advocate for respondent No. 2
.....
WITH
FIRST APPEAL NO. 2484 OF 2016
Kashinath Nivrutti Late .... Appellant
Versus
The State of Maharashtra & Ors. .... Respondents
.....
Shri.Deepak M. Kakade, Advocate for the appellant
Shri. K. S. Patil, AGP for respondents No. 1 and 3
Shri. S. G. Bhalerao, Advocate for respondent No. 2
.....
Gajanan
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13 FA2740.2016
WITH
FIRST APPEAL NO. 2485 OF 2016
Balasaheb Nivrutti Late .... Appellant
Versus
The State of Maharashtra & Ors. .... Respondents
.....
Shri.Deepak M. Kakade, Advocate for the appellant
Shri. K. S. Patil, AGP for respondents No. 1 and 3
Shri. S. G. Bhalerao, Advocate for respondent No. 2
.....
WITH
FIRST APPEAL NO. 2486 OF 2016
Satyashila Asaram Pawar .... Appellant
Versus
The State of Maharashtra & Ors. .... Respondents
.....
Shri.Deepak M. Kakade, Advocate for the appellant
Shri. K. S. Patil, AGP for respondents No. 1 and 3
Shri. S. G. Bhalerao, Advocate for respondent No. 2
.....
WITH
FIRST APPEAL NO. 2487 OF 2016
Anna Tulshiram Late .... Appellant
Versus
The State of Maharashtra & Ors. .... Respondents
.....
Shri.Deepak M. Kakade, Advocate for the appellant
Shri. K. S. Patil, AGP for respondents No. 1 and 3
Shri. S. G. Bhalerao, Advocate for respondent No. 2
Gajanan
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14 FA2740.2016
.....
WITH
FIRST APPEAL NO. 2488 OF 2016
Shankar Anna Late .... Appellant
Versus
The State of Maharashtra & Ors. .... Respondents
.....
Shri.Deepak M. Kakade, Advocate for the appellant
Shri. K. S. Patil, AGP for respondents No. 1 and 3
Shri. S. G. Bhalerao, Advocate for respondent No. 2
.....
WITH
FIRST APPEAL NO. 250 OF 2016
Bhaskar Bapurao Late .... Appellant
Versus
The State of Maharashtra & Ors. .... Respondents
.....
Shri.Deepak M. Kakade, Advocate for the appellant
Shri. K. S. Patil, AGP for respondents No. 1 and 3
Shri. S. G. Bhalerao, Advocate for respondent No. 2
.....
WITH
FIRST APPEAL NO. 619 OF 2016
Bapu Santoba Late .... Appellant
Versus
The State of Maharashtra & Ors. .... Respondents
.....
Shri.Deepak M. Kakade, Advocate for the appellant
Shri. K. S. Patil, AGP for respondents No. 1 and 3
Gajanan
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15 FA2740.2016
Shri. S. G. Bhalerao, Advocate for respondent No. 2
.....
WITH
FIRST APPEAL NO. 620 OF 2016
Uttam Madhavrao Late .... Appellant
Versus
The State of Maharashtra & Ors. .... Respondents
.....
Shri.Deepak M. Kakade, Advocate for the appellant
Shri. K. S. Patil, AGP for respondents No. 1 and 3
Shri. S. C. Arora, Advocate for respondent No. 2
.....
WITH
FIRST APPEAL NO. 621 OF 2016
Indar Tulshiram Late .... Appellant
Versus
The State of Maharashtra & Ors. .... Respondents
.....
Shri.Deepak M. Kakade, Advocate for the appellant
Shri. K. S. Patil, AGP for respondents No. 1 and 3
Respondent No. 2 served
.....
WITH
FIRST APPEAL NO. 249 OF 2016
Dnyaneshwar Uttamrao Late .... Appellant
Versus
The State of Maharashtra & Ors. .... Respondents
.....
Shri.Deepak M. Kakade, Advocate for the appellant
Gajanan
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16 FA2740.2016
Mrs. D. S. Jape, AGP for respondents No. 1 and 3
Shri. S. G. Bhalerao, Advocate for respondent No. 2
.....
WITH
FIRST APPEAL NO. 1053 OF 2016
Dnyaneshwar Raosaheb Late .... Appellant
Versus
The State of Maharashtra & Ors. .... Respondents
.....
Shri.Deepak M. Kakade, Advocate for the appellant
Mrs. D. S. Jape, AGP for respondents No. 1 and 3
Shri. S. G. Bhalerao, Advocate for respondent No. 2
.....
WITH
FIRST APPEAL NO. 3411 OF 2015
Ramprasad Vitthalrao Late .... Appellant
Versus
The State of Maharashtra & Ors. .... Respondents
.....
Shri.Deepak M. Kakade, Advocate for the appellant
Mrs. D. S. Jape, AGP for respondents No. 1 and 3
Shri. R. C. Patil, Advocate for respondent No. 2
.....
WITH
FIRST APPEAL NO. 3231 OF 2015
Bhaskar Sahebrao Late (Died)
through LRS
Kalyan Bhaskarrao Late & Ors. .... Appellants
Versus
The State of Maharashtra & Ors. .... Respondents
Gajanan
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.....
Shri.Deepak M. Kakade, Advocate for the appellants
Mrs. D. S. Jape, AGP for respondents No. 1 and 3
Shri. R. C. Patil, Advocate for respondent No. 2
.....
WITH
FIRST APPEAL NO. 2905 OF 2015
Kamalbai Raosaheb Late .... Appellant
Versus
The State of Maharashtra & Ors. .... Respondents
.....
Shri.Deepak M. Kakade, Advocate for the appellant
Mrs. D. S. Jape, AGP for respondents No. 1 and 3
Shri. S. G. Bhalerao, Advocate for respondent No. 2
.....
WITH
FIRST APPEAL NO. 2908 OF 2015
Vitthal Narayan Late .... Appellant
Versus
The State of Maharashtra & Ors. .... Respondents
.....
Shri.Deepak M. Kakade, Advocate for the appellant
Mrs. D. S. Jape, AGP for respondents No. 1 and 3
Respondent No. 2 served
.....
WITH
FIRST APPEAL NO. 2910 OF 2015
Ganesh Haribhau Late .... Appellant
Versus
Gajanan
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18 FA2740.2016
The State of Maharashtra & Ors. .... Respondents
.....
Shri.Deepak M. Kakade, Advocate for the appellant
Mrs. D. S. Jape, AGP for respondents No. 1 and 3
Shri. R. C. Patil, Advocate for respondent No. 2
.....
WITH
FIRST APPEAL NO. 2911 OF 2015
Mahadev Haribhau Late .... Appellant
Versus
The State of Maharashtra & Ors. .... Respondents
.....
Shri.Deepak M. Kakade, Advocate for the appellant
Mrs. D. S. Jape, AGP for respondents No. 1 and 3
Shri. R. C. Patil, Advocate for respondent No. 2
.....
CORAM : B. U. DEBADWAR, J.
Dated : 09-07-2020 PER COURT :-
1. Heard.
2. It is submitted that, the applicants and other claimants in connected appeals are poor agriculturists. They have arrived at compromise with Acquiring Body. The compensation amount to be received by them under the compromise is ready with the Acquiring Body.
3. In view of aforesaid submissions, it would not be legal and proper to direct applicants / claimants and respondents to get compromise memo verified from the learned Civil Judge, Gajanan ::: Uploaded on - 10/07/2020 ::: Downloaded on - 11/07/2020 04:12:45 ::: 19 FA2740.2016 Junior Division, Partur, Tq. Partur, Dist. Jalna. However, it would be legal and proper to direct them to appear in the office of this Court on 20-07-2020 for submitting compromise memo and for verification. They shall appear in the office of this Court during 20-07-2020 to 24-07-2020 in the lot of 10 each.
( B.U. DEBADWAR ) JUDGE Gajanan ::: Uploaded on - 10/07/2020 ::: Downloaded on - 11/07/2020 04:12:45 :::