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[Cites 0, Cited by 0] [Section 6A] [Entire Act]

State of Tamilnadu - Subsection

Section 6A(1) in The Tamil Nadu Catering Establishments Rules, 1959

(1)The employer holding a registration certificate may, at any time, before the expiry of the registration certificate apply in Form No. I-A for permission to transfer the registration certificate to another person.