Supreme Court - Daily Orders
Geeta Rani vs Union Of India And Ors. Ministry Of Law ... on 28 April, 2017
Bench: Dipak Misra, A.M. Khanwilkar
ITEM NO.14 COURT NO.2 SECTION PIL(W)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (Civil) No.287/2017
GEETA RANI Petitioner(s)
VERSUS
UNION OF INDIA AND ORS. Respondent(s)
(With office report)
Date : 28/04/2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE A.M. KHANWILKAR
For Petitioner(s) Mr. R.S. Suri, Sr. Adv.
Mr. Reepak Kawsal, Adv.
Mr. Pratik R. Bombarde, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Let this matter be listed on 14th July, 2017, along with the B.C.C.I. matter [Civil Appeal No.4235 of 2014].
(Chetan Kumar) (H.S. Parasher)
Court Master Court Master
Signature Not Verified
Digitally signed by
CHETAN KUMAR
Date: 2017.05.06
10:44:35 IST
Reason: