Section 203(a) in Police Regulations, Bengal , 1943
(a)A police-station should be a pattern of order and cleanliness both inside and out. There should be a place for everything, and the officer-in-charge shall be held responsible that everything is in its place. The bedding in the constables' barracks shall be neatly rolled up when not in use. No clothes shall be hung from the roof and no rubbish accumulated under the charpoys. The compound shall be kept tidy and free from jungle by the constables, and hollows and depressions which hold water shall be filled up.
