3. [ Prohibition of construction of new cold storage or expansion of existing cold storage without prior permission] [Clauses 3 to 8 Substituted by S.O. 2964, dated 27th June, 1983 (w.e.f. 23rd July, 1983).]. - No person shall construct a cold storage or expand the licensed capacity of any existing cold storage for storing foodstuff without prior permission of the Licensing Officer.
