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[Cites 0, Cited by 0] [Section 43(3)] [Section 43] [Entire Act]

State of Uttar Pradesh - Subsection

Section 43(3)(v) in The Jaunsar-Bawar Zamindari Abolition and Land Reforms Act, 1956

(v)the fees to be paid in respect of appeals and applications under this Act, in cases for which no specific provision in that behalf has been made herein;