Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 107(2)] [Section 107] [Entire Act] State of Haryana - Subsection Section 107(2)(j) in Haryana Co-operative Societies Act, 1984 (j)to make any compromise or arrangement with any person between whom and the society there exists any dispute and to refer any such dispute to arbitration;