Section 14 in Andhra Pradesh Unorganized Workers' Social Security Rules, 2012
14. Functions of the Board.
- Functions of the Board shall be as follows:(a)To recommend the Government in formulating suitable schemes for different sections of the Unorganised Sector Workers;(b)To advice the Government on such matters arising out of the administration of the Act as may be referred to it;(c)To monitor such social welfare schemes for Unorganized Workers as are administered by the Government;(d)To review the record keeping functions performed at the District level;(e)To review the progress of registration and issue of cards to Unorganised Sector Workers;(f)To review the expenditure from the funds under various schemes; and(g)To undertake such other functions as are assigned to it by the Government, from time to time.
