Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 67] [Entire Act] State of Karnataka - Subsection Section 67(3) in The Karnataka State Universities Act, 2000 (3)The Syndicate may call upon any college so inspected to take within a specified period such action as may appear to it to be necessary in respect of any matters.
