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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Gujarat - Subsection

Section 8(6) in Gujarat State Council for Physiotherapy Act, 2011

(6)A member of the Council shall be eligible for re-election or renomination but no member shall be eligible for re-election or renomination if he has been a member continuously for a period of ten years.