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State of Uttar Pradesh - Section

Section 66 in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

66. Bhumi Prabandhak Samiti to encourage plantation of trees.

- Bhumi Prabandhak Samiti shall plant trees under its own supervision on the uncultivated land on both sides of pathways or wherever land is available and make proper arrangements for their protection and maintenance by leasing the land of the community, grove or orchard to an asami. It should also encourage the planting of groves whether it be on its own land or on private holding.