Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act] State of Karnataka - Subsection Section 23(2)(f) in The Karnataka Lifts, Escalators and Passenger Conveyors Act, 2012 (f)the manner in which notice of accidents shall be given and the form of such notice under section 11;