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Gauhati High Court

Bajaj Allianz General Insurance ... vs Smti Anowara Begum And 4 Ors on 24 September, 2020

Author: Manash Ranjan Pathak

Bench: Manash Ranjan Pathak

                                                               Page No.# 1/2

GAHC010195042018




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : MACApp. 23/2019

         1:BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD
         HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT GE PLAZA,
         AIRPORT ROAD, YERAWADA, PUNE 411006 AND ITS LOCAL OFFICE AT
         SREEJI TOWER, 3RD FLOOR, (ADJACENT TO MAHINDRA SHOW ROOM0,
         CHRISTIAN BASTI, GUWAHATI 781005

         VERSUS

         1:SMTI ANOWARA BEGUM AND 4 ORS
         W/O SAYED IMRAN HUSSAIN, R/O MATHURANAGAR, BHASKARJYOTI
         PATH, P.S. DISPUR, DIST. KAMRUP, ASSAM, PIN 781005

         2:SAYED IMRAN HUSSAIN
          S/O LATE SYED SAMSUDDIN AHMED
         RESIDENCE OF MATHURANAGAR

         BHASKARJYOTI PATH
         P.S DISPUR
          DISTRICT-KAMRUP
         ASSAM PINCONE 781005

         3:FOREST DEPTT.
          GOVT. OF MEGHALAYA
          SYLVAN HOUSE
          LOWER LACHUMIERE SHILLONNG
          MEGHALAYA
          PIN 793001

         4:MERCUS NONGBRI
          S/O LATE HAROLD SHYLLA
          R/O FOREST COLONY
          P.O. POLO BAZAR
          P.S. POLO BAZAR
          SHILLONG
                                                                                       Page No.# 2/2

             DIST. EAST KHASI HILLS
             MEGHALAYA
             PIN 793001

            5:MD. JEHERUL ISLAM
             S/O MD. TAZER ALI
             R/O VILL. JAGRA
             P.S. BELSOR
             DIST. NALBARI
             PIN 781304
            ASSAM

Advocate for the Petitioner : MR. R GOSWAMI
Advocate for the Respondent : MR S RAHMAN

BEFORE HON'BLE MR. JUSTICE MANASH RANJAN PATHAK 24-09-2020 No representation on behalf of the parties.

List this matter after 10 (ten) days, on the date to be fixed by the Registry.

JUDGE Comparing Assistant