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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 9(9) in Jammu and Kashmir State Electricity Regulatory Commission (Grid Interactive Rooftop Solar Photo Voltaic Systems based on Net Metering) Regulations, 2015, in short, JKSERC Net Metering Regulations, 2015

9.2In the third party owned solar PV system based on net metering, the electricity generated from such plants/ system shall be used to meet the eligible consumer's internal electricity needs, while the excess generation shall be fed into the Grid (network of licensee) on Net Metering basis.