Bombay High Court
Echjay Industries Pvt Ltd vs Indus Powertech Inc on 19 July, 2023
Author: Bharati Dangre
Bench: Bharati Dangre
Board Sr.No.:-11
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL ARBITRATION PETITION LODGING NO. 16800 OF 2023
Echjay Industries Pvt Ltd ....PETITIONER
V/S
Indus Powertech Inc ....RESPONDENT
Mr. Sharan Jagtiani, Senior Advocate a/w. Mr. Rahul Dwarkadas, Mr. Areez Gazdar and Ms.Shireen Mistri i/b Veritas Legal for the Petitioner.
Mr.Zubin Behramkamdin, Senior Advocate with Mr.Yoginder Handoo, Mr.Vyom Shah and Mr.Jimish Shah i/b Divya Shah Associates for the Respondent.
CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE
J
DATE : 19th July, 2023
P.C. :
Arguments are concluded. Judgment/ order is reserved.
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