Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 332] [Entire Act] Union of India - Subsection Section 332(a) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964 (a)'Active List' means the list of Reserve Officers other than those who are placed on the Special List and Retired List;
