Section 11(2)(c) in The Punjab Agricultural Produce Markets Act, 1961

[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

(c)if the Committee is to consist of nineteen members, there shall be nominated -

(i)twelve members from amongst the producers of the notified market area;

(ii)four members from amongst the persons licensed under Section 10; and

(iii)two members from amongst the persons licensed under Section 13 :

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