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[Cites 0, Cited by 17] [Section 100] [Entire Act]

Union of India - Subsection

Section 100(3) in The Code of Criminal Procedure, 1973

(3)Where any person in or about such place is reasonably suspected of concealing about his person any article for which search should be made, such person may be searched and if such person is a woman, the search shall be made by another woman with strict regard to decency.