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[Cites 0, Cited by 181] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(a) in The Land Acquisition Act, 1894

(a)the expression land includes benefits to arise out of land, and things attached to the earth or permanently fastened to anything attached to the earth;
(aa)[ the expression local authority includes a town planning authority (by whatever name called) set up under any law for the time being in force;] [Inserted by Act 68 of 1984, Section 3 (w.e.f. 24.9.1984).]