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[Cites 0, Cited by 0] [Section 71A(4)] [Section 71A] [Entire Act]

Union of India - Subsection

Section 71A(4)(a) in The Drugs and Cosmetics Rules, 1945

(a)a person who holds the Diploma in Pharmacy approved by the Pharmacy Council of India under the Pharmacy Act, 1948 (8 of 1948) or a person who is registered under the said Act, or