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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(2) in Rajasthan Para-medical Council Regulations, 2014

(2)No member shall, save with the permission of the President, speak for more than five minutes:Provided that the mover of a motion when moving the motion may speak for ten minutes.