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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(2)(g) in Tamil Nadu Hostels and Homes for Women and Children (Regulation) Act, 2014

(g)the number of inmates to be accommodated in a room of a hostel, lodging house and home for women and children; and