Section 37(7) in Gudalur Janmam Estates (Abolition and Conversion into Ryotwari) Rules, 1974
(7)On receipt of the application, the Settlement Officer shall fix a date for hearing and issue notice in Form No. 15 to the applicant, the respondents and the Tahsildar of the Taluk. A copy of the application shall be sent along with the notice.
