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[Cites 0, Cited by 0] [Section 6(11)] [Section 6] [Entire Act]

Madras Presidency - Subsection

Section 6(11)(a) in Madras Hindu Religious and Charitable Endowments Act, 1951

(a)in the case of math, a disciple of the math or a person of the religious persuasion to which the math belongs;