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[Cites 0, Cited by 0] [Section 46B] [Entire Act]

State of Tamilnadu - Subsection

Section 46B(2) in The Bharathiar University Act, 1981

(2)Subject to the provisions of sub-section (1), the University may with the prior approval of the Government, make statutes providing for administrative and academic control over the persons referred to in sub-section (i).