Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 54 in The Lokpal And Lokayuktas Act, 2013 54. Bar of jurisdiction.— No civil court shall have jurisdiction in respect of any matter which the Lokpal is empowered by or under this Act to determine.
