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[Cites 0, Cited by 0] [Section 12(4)] [Section 12] [Entire Act]

State of Uttarakhand - Subsection

Section 12(4)(a) in Uttarakhand Self Reliant Co-Operatives Act, 2003

(a)all claims of the members and creditors of each co-operative who have exercised the option under sub-section (2) have been met in full of other wise satisfied;