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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Maharashtra - Subsection

Section 18(1)(v) in Shree Siddhi Vinayak Ganpati Temple Trust (Prabhadevi) Act, 1980

(v)any sums required to satisfy any judgement, decree or award of any Court or arbitral tribunal;