Delhi High Court - Orders
Vijay Hansaria vs District Transport Officer & Anr on 27 August, 2024
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~39
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1301/2024
VIJAY HANSARIA .....Petitioner
Through: Ms. Kavya Jhawar, Adv.
versus
DISTRICT TRANSPORT OFFICER & ANR. .....Respondents
Through: Mr. Mohit Bhardwaj, Adv. for
GNCTD.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 27.08.2024
1. Learned counsel appearing for the petitioner submits that during the pendency of the instant writ petition, the petitioner has already received the driving license with the correct date of birth.
2. In view of the above, the instant petition stands disposed of as having rendered infructuous.
PURUSHAINDRA KUMAR KAURAV, J AUGUST 27, 2024/p This is a digitally signed order.
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