Section 1(2)(a) in The Delhi Lands Reforms Act, 1954

[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

NCT Delhi - Subsection

Section 1(2)(a) in The Delhi Lands Reforms Act, 1954

(a)[the areas which are or may before the first day of November, 1956 be] [Substituted by Delhi Act 16 of 1956, section 2 for "the areas which"] [***] [The "word are" omitted by act 4 of 1959, sec 2 (w.e.f. 12-3-1959)] included in a Municipality or a Notified Area under the provisions of the Punjab Municipal Act, 1911, or a Cantonment under the provisions of the Cantonments Act, 1924,

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NCT Delhi - Subsection

Section 1(2)(a) in The Delhi Lands Reforms Act, 1954