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[Cites 0, Cited by 0] [Section 90(11)] [Section 90] [Entire Act]

State of Goa - Subsection

Section 90(11)(i) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(i)The employees of the Board shall be entitled to the same rates of travelling and daily allowances, travel concessions, medical aid, etc. as prescribed for the corresponding categories of Government employees by the Government from time to time.