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[Cites 0, Cited by 0] [Section 95(2A)] [Section 95] [Entire Act]

State of Karnataka - Subsection

Section 95(2A)(iii) in Karnataka Land Revenue Act, 1964

(iii)coming in the way of existing or proposed roads, inner or outer ring roads, national high ways, by pass over ring roads including those proposed for widening and railway lines, tram ways, mass rapid transit system projects, communications and other civic facilities or public utilities;