Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35B(30)] [Section 35B] [Entire Act] State of Punjab - Subsection Section 35B(30)(v) in The Punjab Liquor Licence Rules, 1956 (v)the request made by the successful allottee or licensee, for the transfer of license, shall be subject to the approval by the Collector.]