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Madhya Pradesh High Court

Rupalee vs State Of M.P. Through Health And Family ... on 23 October, 2021

Author: Sujoy Paul

Bench: Sujoy Paul

1 WP-987-2020 The High Court Of Madhya Pradesh WP-987-2020 (RUPALEE Vs STATE OF M.P. THROUGH HEALTH AND FAMILY WELFARE DEPARTMENT AND OTHERS) 3 Indore, Dated : 23-10-2021 Parties through their counsel. Shri Pushymitra Bhargava, learned Addl. A.G prays for and is granted four weeks time to file reply.

Rejoinder (if any) be filed within 15 days therefrom.

List thereafter.





                                                 (SUJOY PAUL)                                           (PRANAY VERMA)
                                                    JUDGE                                                     JUDGE

                                              das




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                       Date: 2021.10.23
                       17:42:15 IST