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[Cites 0, Cited by 24] [Section 248(1)] [Section 248] [Entire Act]

Union of India - Subsection

Section 248(1)(c) in The Companies Act, 2013

(c)a company is not carrying on any business or operation for a period of two immediately preceding financial years and has not made any application within such period for obtaining the status of a dormant company under section 455,