Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 361] [Entire Act] Union of India - Subsection Section 361(a) in The Code of Criminal Procedure, 1973 (a)an accused person under Section 360 or under the provisions of the Probation of Offenders Act, 1958 (20 of 1958), or
