Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(1)(e) in The M.P. Swayatta Sahakarita Adhiniyam, 1999

(e)"common need" means the economic need which is common to till persons who wishes to form a co-operative, or have taken membership in a co-operative, and which is consistent with the objective of the co-operative;