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State of Bihar - Section

Section 252 in Bihar Board's Miscellaneous Rules, 1958

252. Commissioner to suggest arrangements.

- Whenever a Commissioner submits to Government an application for a short leave of absence from any of his subordinates, he must suggest the arrangements which should in his opinion be made for carrying on the duties of the absentee during his absence.Note. - Rules for the grant of casual leave and quarantine leave, and permission to leave the station or province during casual leave or on gazetted holidays will be found in Appendix 13 to the Bihar Service Code.