Gujarat High Court
Divisional Controller vs Kheda Division S T on 5 July, 2013
Author: Paresh Upadhyay
Bench: Paresh Upadhyay
DIVISIONAL CONTROLLER....Petitioner(s)V/SKHEDA DIVISION S T KARMACHARI MANDAL C/SCA/8755/2013 ORDER IN THE HIGH COURT OF GUJARAT AT AHMEDABAD SPECIAL CIVIL APPLICATION NO. 8755 of 2013 ================================================================ DIVISIONAL CONTROLLER....Petitioner(s) Versus KHEDA DIVISION S T KARMACHARI MANDAL & 1....Respondent(s) ================================================================ Appearance: MR GM JOSHI, ADVOCATE for the Petitioner(s) No. 1 MR GK RATHOD, ADVOCATE for the Respondent(s) No. 1 MR MUKESH H RATHOD, ADVOCATE for the Respondent(s) No. 1 MR PARITOSH CALLA, ADVOCATE for the Respondent(s) No. 2 NOTICE SERVED BY DS for the Respondent(s) No. 1 - 2 ================================================================ CORAM: HONOURABLE MR.JUSTICE PARESH UPADHYAY Date : 05/07/2013 ORAL ORDER
Rule returnable on 21.08.2013.
(PARESH UPADHYAY, J.) Hasan/39 Page 1 of 1